Section 1(1) in The Maharashtra Tenancy and Agricultural Lands Act, 1948
(1)This Act may be called [the Maharashtra Tenancy and Agricultural Lands Act] [This Short Lille was substituted for the Short title 'the Bombay Tenancy and Agricultural Lands Act, 1948' by Maharashtra 24 of 2012, Schedule entry No. 33, (w.r.e.f. 1-5-1960).].
