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[Cites 0, Cited by 0] [Section 87(6)] [Section 87] [Entire Act]

State of Punjab - Subsection

Section 87(6)(a) in Punjab Regional and Town Planning and Development Act, 1995

(a)prosecute the owner for not complying with the notice and in the case where the notice required the discontinuance of any use of land prosecute any other person also who uses the land or causes or permits the land to be used in contravention of the notice; and