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State of Haryana - Section

Section 81A in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

81A. [ Rain Water Harvesting. [Inserted by Haryana Government Notification No. Auth. 2001/29449 dated 31.10.2001 published on 6.11.2001 at Page 668.]

- 1. Arrangement of roof top rain water harvesting will have to be made by the plot owner, constructing the building on the plot allotted by Haryana Urban Development Authority where the area of the roof is 100 square meter or more.