Section 13 in Tamil Nadu Requisitioning of Motor Vehicles Act, 1970
13. Power to enter and inspect.
- The competent authority or any officer empowered in this behalf by such authority by general or special order, may enter any premises and inspect any motor vehicle for the purposes of determining whether, and if so, in what manner, an order under this Act should be made in relation to such motor vehicle or with a view to securing compliance with an order made under this Act.
