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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Andhra Pradesh - Subsection

Section 29(2)(n) in Hyderabad City Police Act, 1348F

(n)to keep order in the street or at such places of worship, passage, landing place and places and places or Urus or Jatra or other Public places where public throng and in the vicinity of place of worship during the time of worship;