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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(c) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(c)is holding such full time occupation that may not allow him or her to give necessary time and attention to the work of the Board as per the Act and these rules.