Section 3(3) in Central Provinces and Berar Highway Act, 1936
(3)A rule may be general for all [public] [Substituted by M. P. Act No. 4 of 1954.] roads or places, vehicles or animals or may be special form a particular [public] [Substituted by M. P. Act No. 4 of 1954.] road or place, vehicle or animal or class of vehicles or animals.
