Andhra Pradesh High Court - Amravati
Pasupuleti Venkateswarlu, Chittoor ... vs P. Chandrasekhar, Chittoor Dist And 27 ... on 8 May, 2025
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IN THE HIGH COURT OF ANDHRA PRADESH AT AMARA
THURSDAY, THE EIGHTH DAY OF MAY
TWO THOUSAND AND TWENTY FIVE
PRESENT
THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY
LA.N0.1 OF 2025 IN CIVIL REVISION PETITION NO: 5531 OF 2017
Between:
1. Pasupuleti Venkateswarlu, S/o late P. Ramamurthy, Aged about 65 years,
Oct: Cultivation,
R/o D.N0..13/412, Bhaskarpeta, SrikalahastiTown,
Chittoor District.
2. Pasupuleti Knodandaramaiah,, S/o. Late P.Ramamurthy, Aged about 60
years, Occ: Cultivation, R/o D.No:13/412, Bhaskarpeta, Srikalahasti Town,
Chittoor District.
3. Pasupuleti Mohan Krishna Rao, S/o.Late Ramamurthy, Aged about 58
years, OcciCultivation, R/o D No.13/ 412, Bhaskarpeta, Srikadahasti
Town, Chittoor District.
...PETITIONERS/PETITIONERS/PROPOSED DEFENDANTS
AND
1. P. Chandrasekhar, S/o.Late P.Rajagopal aged 65 years; Oct; Cultivation
R/o D. No.13 / 412, Bhaskarpeta,Srikalahasti Town. Chittoor District.
2. P.R.Sai Prasad,, S/o.Late P.Rajagopal aged 73 years; Oct; Cultivation, R/o
D.No.13/412, Bhaskarpeta.Srikaiahasti Town, Chittoor District.
3. P.Gopalakrishna Murthy (Died),
;0iv4. P.Krishna Rao,, S/o.Late P.Rajagopal aged 53 years, Occ: Cultivation, .
R/o. D No.13 / 412, Bhaskarpeta,Srikalahasti Town, Chittoor District,
5.:P.Prakash Rao, S/o.Late P.Chengaiah Setty, Aged: 70 years, Occ;
^ Cultivation, R/o. D.No. 1/374,Jayaram Rao Street, Srikalahasti, Chittoor
District.
6. N.Sudhakar (Died)
7. M.Dayananda Naidu,, S/o.Lokanadham Naidu. Aged about 62 years Occ;
Cultivation, R/O 9-44, Gopala Vanam, Srikalahasti, Chittoor District.
8. Shaik Thajuddeen,, S/o. Jilani, Aged about 62 years, Occ; Business, R/o.
5-454, M.G.Street, Srikalahasti, Chittoor District.
9. G.Vijayabhaskar Reddy, S/o. Ramakrishna Reddy; Aged 'about 52 years.
Occ;.Business, R/o.,V.R.Temple Street; Srikalahasti, Chittoor District.
10. O.Venugopal Setty, S/o.Ramachandraiah Reddy,, Aged about 63 years.
Occ: Cultivation, -R/o. C/o. Chandra Clinica loaboratory, Nagari Street;
Srikalalhasti, Chittoor District.
11. T.Prakash Naidu, S/o. Subrahmanyam Naidu, Occ: Cultivation R/o.
Opposite to Housing Board Colony, Panagal, Srikalahasti, Chittoor District
12. D.Narendra Babu, S/o. Narasimhulu Naidu, Occ: Railway Employee R/o.
Sri Rama Nagar Colony, Panagal, Srikalahasti, Chittoor District.
13. P.Venaktarathnam (died)
14. P.Panduranga Rao, S/o. P.Late Venkatarathnam, aged about 58 years.
Occ: Agriculture, R/o. Akkagaripeta Village, Pellakur Mandal, SPSR
Nellore District.
15. P.Radhakrishna Rao,, S/o. P.Late Venkatarathnam, aged about 56 years,
Occ; Agriculture R/o. Akkagaripeta Village, Pellakur Mandal, SPSR Nellore
District.
16. P.Ravi Kumar,, S/o. P.Late Venkatarathnam, aged about 55 years, Occ;
Agriculture R/o. Akkagaripeta, Village, Pellakur Mandal, SPSR Nellore
District.
17. P. Sathyanarayana Rao, S/o. P.Late Venkatarathnam aged about 52
years, Occ: Agriculture R/o. Akkagaripeta, Village, Pellakur Mandal, SPSR
Nellore District.
18. P. Hariprasad, S/o. P.Late Venkatarathnam, aged about 51 years, Occ;
Agriculture R/o. Akkagaripeta, Village, Pellakur Mandal, SPSR Nellore
District.
19. P. Venkatasubbamma, W/o. Late P. Rajagopal, aged about 87 years.
R/o. 13/412, Bhaskarpeta, Srikalasti, Chittoor District.
20. K. Rajeswari, W/o. K. Ramadass, aged about 57 years, Occ; Housewife,
R/o. Gandhi Street, Srikalahasti, Chittoor District.
21. Geethadevi, W/o. R. Chandrasekhar, aged about 70 years,Occ:
Housewife, R/o. Reddy & Reddy Colony, Tirupathi, Chittoor District.
22. K. Vjayalakshmi, W/o. K. Sekhar, aged about 55 years,Occ: Housewife,
R/o. 13/412, Bhaskarpeta, Srikalahasti, Chittoor District.
23. K. Jayasree, W/o. K. Ramakrishna, aged about 50 years,R/o. E-151, B.
Radna Kunj, Briz Vihar, Gaziahad, Uttar Pradesh.
24. P. Hamsaveni, W/o. Late P. Venkatarathnam aged about 72 years, R/o.
Akkagaripeta Village and Post, Pellakur Mandal, SPSR Nellore District.
25. K. S. Ramani, W/o. K.R.Srinivasan, aged about 53 years, R/o. 13-22/A/11
Kaaranraghavan Street, S.K.T.Nagar, Kalaripeta Post, Tiravattipur,
Chennai.
26. M. Lokanadham Naidu, aged about 80 years, Occ: Cultivation R/o. 9-44,
Gopala Vanam, Srikalahasti, Chittoor District.
27. P. Radhakumari, W/o. Late P. Gopalakrishna Murthi, aged about 45
years, R/o. 13/412, Bhaskarpeta, Srikalahasti, Chittoor District.
28. P. Amritha, D/o. Late P. Gopalakrishna Murthi aged about 24 years, R/o.
13/412, Bhaskarpeta, Srikalahasti, Chittoor District.
...RESPONDENTS/RESPONDENTS/DEFENDANTS
Petition under Section 148 R/w 151 of CPC, praying that in the
circumstances stated in the letter addressed by XII Additional District Court,
Srikalahasti, vide Dis.No.269, dated 15.04.2025 forwarded by the Principal
District Judge, Chittoor, vide Dis.No.2896, dated 21.04.2025, the High Court
may be pleased to extend the time granted on 10.05.2024 in CRP.No.5531 of
2017 for further period of six (6) months for disposing of in O.S.No.02 of 2023
(old O.S.No.48 of 2006) on the file of XII Additional District Court, Srikalahasti,
Chittoor District.
This Petition coming on for hearing, upon perusing the addressed filed
by the XII Additional District Court, Srikalahasti and the High Court Order
dated 10.05.2024 in CRP No.5531 of 2017.
The Court made the following ORDER :
Having heard, this application is ordered and granted further period of six
(6) months for disposing of O.S.No.02 of 2023 on the file of XII Additional District
Court, Srikalahasti.
SD/- M.PRABHAKAR RAO
ASSISTANT REGISTRAR
//TRUE COPY//
SECTION OFFICER
To
1. The XII Additional District Judge, Srikalahasti, Chittoor District.
2. The Principal District Judge, Chittoor, Chittoor District.
3. One CC to OMR Law Firm, Advocate [OPUC]
4. One CC to Sri. Mekala Rama Murthy, Advocate [OPUC]
5. The Section Officer, VR Section, High Court of Andhra Pradesh at
Amaravathi
6. Three CD Copies
PR
TAG
HIGH COURT
DATED:10/05/2024
ORDER
CRP.No.5531 of 2017
EXTENDING THE TIME