Himachal Pradesh High Court
C.K. Baljee vs . Susheela Joshi & Anr on 21 April, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
C.K. Baljee Vs. Susheela Joshi & anr CR No. 60 of 2022 .
21.4.2022 Present: Mr. Ajay Kumar, Senior Advocate with Mr. Rohit, Advocate, for the petitioner.
Notice be issued to the respondents, through process serving agency, returnable for 2.6.2022.
The caveat petition, which has been filed by the petitioner himself, has wrongly been placed in the instant file. The same is required to be placed in the petition, if any, filed by the respondents herein.
Therefore, the Registry is directed to detach the caveat petition.
(Tarlok Singh Chauhan) Judge April 21, 2022 (Kalpana) ::: Downloaded on - 21/04/2022 20:08:44 :::CIS