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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(11) in The Rajasthan Sales Tax Rules, 1995

(11)The assessing authority shall issue the new registration certificate wit hin thirty days from the date of application or from the date the particulars or information is furnished but not later than forty-five days from the date of application.