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State of Maharashtra - Section

Section 42 in Dr. Vishwanath Karad MIT World Peace University Act, 2016

42. University to follow rules, regulations, norms, etc., of regulating bodies.

- Notwithstanding anything contained in this Act, the University shall be bound to comply with all the rules, regulations, norms, etc. of the regulating bodies and provide all such facilities and assistance to such bodies as are required by them to discharge their duties and carry out their functions.