Section 16 in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974
16. Teachers and other persons employed in private schools to be governed by Code of Conduct.
(1)The teachers and other persons employed in private school shall be governed by the code of conduct as specified in Annexure II.(2)A teacher or other person employed in a private school shall be liable to disciplinary action and punishment, if he violates any provision of the Code of Conduct which may include, dismissal or removal or termination of service or reduction in rank.(3)Violation of any one of the standards of conduct defined by the school Committee shall render the teacher or the other person liable to suitable disciplinary action and punishment which shall not, however, include dismissal, removal, termination of service or reduction in rank.
