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[Cites 0, Cited by 0] [Section 113] [Entire Act]

State of Goa - Subsection

Section 113(3) in The Goa, Daman and Diu (Excise Duty) Rules, 1964

(3)All vehicles shall stop at the Check-Post and may proceed further only after clearance is given therefor by the Officer-in-charge of such check-post.