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[Cites 0, Cited by 0] [Section 3(9)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(9)(c) in Maharashtra Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2017

(c)recognised by the Directorate of Education or the Directorate of Technical Education as a private secondary or technical high school, Industrial Training Institute (I.T.I.), Polytechnic, Engineering Colleges or other technical institutions conducting courses recognised by Government) ;