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[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Uttar Pradesh - Subsection

Section 96(2) in U.P. Zila Panchayats Service Rules, 1970

(2)It shall be the duty of every servant to endeavour to prevent any member of his family from taking part in, subscribing in aid of or assisting in any other manner, any movement or activity which is, or tends directly or indirectly to be subversive of the Central or a State Government or the interest of the [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.]; and where such a servant fails to prevent a member of his family from taking part in or subscribing in aid of or assisting in any other manner, any such movement or activity, he shall make a report to that effect to the Mukhya Adhikari.