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Union of India - Section

Section 9 in The Indian Red Cross Society Act, 1920

9. Affiliation of other Societies.

The Managing Body may also affiliate to the Society any other society or body 12[whether constituted in India or in any other country] having all or any of the objects and purposes referred to in section 7, and may provide for the allocation and distribution of funds, through such society or body, to or for any such objects or purposes.