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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(ix) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional Courses Through Common Entrance Test Rules, 2003

(ix)The Candidates admitted in any MBA/ MCA Colleges, shall pay at the time of admission, the fees prescribed by the University/Government and payable per student per annum.