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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 46(2)(f) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(f)criteria of making payments to non-executive directors , if the same has not been disclosed in annual report;