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[Cites 0, Cited by 0] [Section 124] [Entire Act]

State of Sikkim - Subsection

Section 124(1) in Sikkim Panchayat Act, 1993

(1)Where parties to a dispute approach the Gram Panchayat or as the case may be, the Zilla Panchayat for settlement of dispute,then the Gram Panchayat or the Zilla Panchayat may settle such dispute if any law in force permits such settlement outside courts.