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[Cites 0, Cited by 0] [Section 93C] [Entire Act]

State of Bihar - Subsection

Section 93C(9) in Rules Framed by Board of Revenue under section 90

(9)The licensee shall maintain a regular account of manure and also of the seeds which will be open to inspection by Excise Officers not below the rank of Sub-Inspectors of Excise.