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[Cites 0, Cited by 0] [Section 344A] [Entire Act]

Bengal Presidency - Subsection

Section 344A(c) in Police Regulations, Bengal , 1943

(c)The nature of the information received regarding the stranger will guide the police officer as to the steps that should be taken, whether to institute proceeding under section 109 or 110, Code of Criminal Procedure or to watch the movements of the stranger. Bad character rolls "A" and "B" for reporting the arrival or departure of bad characters on their return to the issuing officer shall be pasted on the foil of the roll book. They shall be destroyed after three years.