Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 11D in The Punjab Co-operative Land Mortgage Banks Act, 1957

11D. Right of recovery of loan by Mortgage Bank not to be affected.

- Nothing contained in the Punjab Land Reforms Act, 1972, or any other law for the time being in force shall affect the right of Mortgage Bank to recover the loan and the interest thereon under this Act.]