Madras High Court
Multicity Digital Consortium Private ... vs Union Of India on 11 November, 2021
Author: Krishnan Ramasamy
Bench: Krishnan Ramasamy
W.P.No.31278 to 31286 of 2017
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 11.11.2021
CORAM
THE HONOURABLE MR.JUSTICE KRISHNAN RAMASAMY
W.P.Nos.31278 to 31286 of 2017
and
W.M.P.Nos.34355 to 34363 of 2017
W.P.No.31278 of 2017
Multicity Digital Consortium Private Limited,
Rep. By its Managing Director,
K.Raja,
S/o.M.Kulanthaivelu,
156, DPF Street,
Ramasamy Layout,
Pappanaickenpalayam,
Coimbatore – 641 037. ...Petitioner
-Vs-
1.Union of India,
Represented by its Secretary,
The Ministry for Information and Broadcasting,
Room No.116, 'A' Wing,
Shastri Bhawan,
New Delhi – 110 001.
2.The Chairman,
Telecom Regulatory Authority of India,
Jawaharlal Nehru Marg,
(Opp to Ramleela Maidhan)
New Delhi – 110 002.
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https://www.mhc.tn.gov.in/judis
W.P.No.31278 to 31286 of 2017
3.The District Collector,
District Collector Office,
Coimbatore District,
Coimbatore. ...Respondents
Prayer in W.P.No.31278 of 2017 : Writ Petition filed under Article 226 of the
Constitution of India, prayed to issue a Writ of Mandamus directing the 1st
respondent to permit the petitioner company to provide Analogue signal to its
customers, to whom set top box is not provided, until the petitioner's
company provide set top box to all its customers like similarly placed Multi
System operators from its control room at Coimbatore District.
For Petitioner in all W.Ps : Mr.B.Prasanna Vinoth
For R1 & R2 in all W.Ps : Mr.T.V.Krishnamachari
Senior panel counsel
For R3 in all W.Ps : Mr.K.M.D.Muhilan
Government Advocate
COMMON ORDER
Learned counsel appearing for the petitioners submits that the prayer sought for in these Writ Petitions have become infructuous.
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2.Recording the above submission, these Writ Petitions are dismissed as infructuous. No costs, Consequently, the connected miscellaneous petitions are closed.
11.11.2021 Index:Yes/No Internet:Yes/No Speaking order/Non-speaking order dk/jd To
1.The Secretary, Union of India, The Ministry for Information and Broadcasting, Room No.116, 'A' Wing, Shastri Bhawan, New Delhi – 110 001.
2.The Chairman, Telecom Regulatory Authority of India, Jawaharlal Nehru Marg, (Opp to Ramleela Maidhan) New Delhi – 110 002.
3.The District Collector, District Collector Office, Coimbatore District, Coimbatore.
3/4https://www.mhc.tn.gov.in/judis W.P.No.31278 to 31286 of 2017 KRISHNAN RAMASAMY, J.
dk/jd W.P.No.31278 to 31286 of 2017 and W.M.P.No.34355 to 34363 of 2017 11.11.2021 4/4 https://www.mhc.tn.gov.in/judis