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Madras High Court

Multicity Digital Consortium Private ... vs Union Of India on 11 November, 2021

Author: Krishnan Ramasamy

Bench: Krishnan Ramasamy

                                                                       W.P.No.31278 to 31286 of 2017

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 11.11.2021

                                                     CORAM

                            THE HONOURABLE MR.JUSTICE KRISHNAN RAMASAMY

                                          W.P.Nos.31278 to 31286 of 2017
                                                      and
                                         W.M.P.Nos.34355 to 34363 of 2017

                    W.P.No.31278 of 2017

                    Multicity Digital Consortium Private Limited,
                    Rep. By its Managing Director,
                    K.Raja,
                    S/o.M.Kulanthaivelu,
                    156, DPF Street,
                    Ramasamy Layout,
                    Pappanaickenpalayam,
                    Coimbatore – 641 037.                                         ...Petitioner

                                                         -Vs-
                    1.Union of India,
                      Represented by its Secretary,
                      The Ministry for Information and Broadcasting,
                      Room No.116, 'A' Wing,
                      Shastri Bhawan,
                      New Delhi – 110 001.

                    2.The Chairman,
                      Telecom Regulatory Authority of India,
                      Jawaharlal Nehru Marg,
                      (Opp to Ramleela Maidhan)
                      New Delhi – 110 002.


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https://www.mhc.tn.gov.in/judis
                                                                            W.P.No.31278 to 31286 of 2017

                    3.The District Collector,
                      District Collector Office,
                      Coimbatore District,
                      Coimbatore.                                        ...Respondents


                    Prayer in W.P.No.31278 of 2017 : Writ Petition filed under Article 226 of the
                    Constitution of India, prayed to issue a Writ of Mandamus directing the 1st
                    respondent to permit the petitioner company to provide Analogue signal to its
                    customers, to whom set top box is not provided, until the petitioner's
                    company provide set top box to all its customers like similarly placed Multi
                    System operators from its control room at Coimbatore District.

                                    For Petitioner in all W.Ps    : Mr.B.Prasanna Vinoth

                                    For R1 & R2 in all W.Ps       : Mr.T.V.Krishnamachari
                                                                    Senior panel counsel

                                    For R3 in all W.Ps            : Mr.K.M.D.Muhilan
                                                                    Government Advocate


                                                   COMMON ORDER


Learned counsel appearing for the petitioners submits that the prayer sought for in these Writ Petitions have become infructuous.

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https://www.mhc.tn.gov.in/judis W.P.No.31278 to 31286 of 2017

2.Recording the above submission, these Writ Petitions are dismissed as infructuous. No costs, Consequently, the connected miscellaneous petitions are closed.

11.11.2021 Index:Yes/No Internet:Yes/No Speaking order/Non-speaking order dk/jd To

1.The Secretary, Union of India, The Ministry for Information and Broadcasting, Room No.116, 'A' Wing, Shastri Bhawan, New Delhi – 110 001.

2.The Chairman, Telecom Regulatory Authority of India, Jawaharlal Nehru Marg, (Opp to Ramleela Maidhan) New Delhi – 110 002.

3.The District Collector, District Collector Office, Coimbatore District, Coimbatore.

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https://www.mhc.tn.gov.in/judis W.P.No.31278 to 31286 of 2017 KRISHNAN RAMASAMY, J.

dk/jd W.P.No.31278 to 31286 of 2017 and W.M.P.No.34355 to 34363 of 2017 11.11.2021 4/4 https://www.mhc.tn.gov.in/judis