Rajasthan High Court - Jaipur
Smt Suman Devi vs State (Women And Child )Ors on 16 January, 2017
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
S.B. Civil Writ Petition No.2333/2013
Smt. Suman Devi W/o Shri Mukesh Kumar Budania, aged about 29 Years, B/C
Jat, R/o village Kesripura, Post Sithal, Via Badagaon, Teh. Udaipurwati, Distt.
Jhunjhunu (Raj.) presently working either on the post of Aanganbari Worker at
Govt. Primary School Kesripura, Distt. Jhunjhunu (Raj.)
...Petitioner
Versus
1. The State of Rajasthan through Secretary, Women and Child Department,
Govt. Secretariat, Jaipur.
2. The Secretary, Medical & Health Services, Govt. Secretariat, Jaipur.
3. The Director, Integrated Child Development Services, Jaipur.
4. The Child Development project Officer, Integrated, Child Development
Services, Udaipurwati, Jhunjhunu.
5. The Chief Medical & Health Officer, Jaipur-I, Mini Health Bhawan, Behind
mental Hospital, Sathi Colony, Jaipur.
...Respondents
_____________________________________________________ For Petitioner(s) : Mr. Vijay Jangid.
_____________________________________________________ HON'BLE MR. JUSTICE ALOK SHARMA Order 16/01/2017 Counsel for the petitioner seeks permission to withdraw the writ petition.
(2 of 2) [CW-2333/2013] Permission as sought is granted.
The writ petition is dismissed as withdrawn.
(ALOK SHARMA) J.
Karan