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[Cites 1, Cited by 20]

Himachal Pradesh High Court

General Manager, Northern Railway vs . Raj Kumar And Others on 27 June, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

General Manager, Northern Railway vs. Raj Kumar and others .

RFA No.273 of 2013 27.6.2023 Present: Mr. Nand Lal Thakur, Senior Panel Counsel, for the appellant.

Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for respondent Nos.1 to 9.

Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C.Verma, Additional Advocate Generals with Mr. Rahul Thakur, and Mr. Ravi Chauhan, Deputy Advocate Generals, for respondent No.10-State.

List on 19.7.2023, as prayed for by learned counsel for the parties.




             June 27, 2023                               (Sandeep Sharma),
               (shankar)                                      Judge







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