Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Uttar Pradesh - Subsection

Section 79(2)(h) in Uttar Pradesh Muslim Waqfs Act, 1960

(h)the method of calculating the income of a waqf for the purpose of levying contribution under this Act;