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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Haryana - Subsection

Section 37(2) in Haryana Children Rules, 1974

(2)The visitors may be allowed to meet the children on Saturday and Sunday between 4 p.m. to 6 p.m., but in case of urgency, they may be allowed on other days and at other times with the special permission of the Superintendent. The privilege of receiving visitors may be refused on the orders of the Superintendent as a punishment for misconduct by the child, or if it is used to introduce any prohibited article into the institution or if the visitor has, or is likely to have, in the opinion of the Superintendent, a bad influence on child or for any other sufficient cause. The Superintendent shall record the reasons for such refusal in the office journal.