(5)While nominating non-official members under clause (e) of sub-section (2), care must be taken to ensure that the representation be given to all sections of the society. Out of the members so nominated, at least one shall be a woman and one shall be from the persons belonging to the Backward Class. The non-official members may be broadly from the following disciplines:--(a)academician, liberal arts, communication or media;(b)science and technology especially in the field of Information Technology, surveillance or security related technology;(c)eminence in the legal field;(d)corporate governance;(e)non-Government organizations working in the field of women and child development, social justice, tribal development, rural development or urban development.Explanation.-For the purposes of this sub-section, the expression "Backward Class" means the Scheduled Castes, Scheduled Tribes, De-notified Tribes (Vimukta Jatis), Nomadic Tribes, Special Backward Category and Other Backward Classes.