Supreme Court - Daily Orders
Central Bureau Of Investigation vs P Chidambaram on 2 June, 2020
Bench: R. Banumathi, A.S. Bopanna, Hrishikesh Roy
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION(CRIMINAL)NO. 6 OF 2020
IN
CRIMINAL APPEAL NO.1603 OF 2019
CENTRAL BUREAU OF INVESTIGATION ...PETITIONER(S)
VERSUS
P CHIDAMBARAM ...RESPONDENT(S)
O R D E R
Application for oral hearing the review petition in open Court is rejected.
We have perused the Review Petition and the connected papers carefully and are convinced that the order, of which review has been sought, does not suffer from any error apparent warranting its reconsideration.
The Review Petition is, accordingly, dismissed.
...................J. (R. BANUMATHI) .....................J. (A.S. BOPANNA) ………………………………………………...J. (HRISHIKESH ROY) Signature Not Verified Digitally signed by NEW DELHI MAHABIR SINGH Date: 2020.06.04 17:08:03 IST 2ND JUNE, 2020 Reason:
ITEM NO.1001 SECTION II-C S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(Crl.) No. 6/2020 in Crl.A. No. 1603/2019 CENTRAL BUREAU OF INVESTIGATION Petitioner(s) VERSUS P CHIDAMBARAM Respondent(s) (FOR ADMISSION and IA No.166293/2019-ORAL HEARING) Date : 02-06-2020 These matters were called on for hearing today. CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI HON'BLE MR. JUSTICE A.S. BOPANNA HON'BLE MR. JUSTICE HRISHIKESH ROY By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
Pending application(s), if any, shall also stand disposed of.
(MADHU BALA) (BEENA JOLLY) AR-CUM-PS BRANCH OFFICER (Signed order is placed on the file)