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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Tamilnadu - Subsection

Section 47(2)(j) in Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978

(j)the terms and conditions subject to which a person permitted under sub-section (1) of section 22 may hold land in excess of the ceiling limit;