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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(vi) in Punjab Cinemas (Regulation) Rules, 1952

(vi)[The lower edge of the picture as a projected on the cinematograph screen shall be at a height varying from 5'-6" to 7' above the level of the floor of the auditorium at the front row of seats depending upon the length of the auditorium.] [Substituted by Punjab Government notification, dated 15.2.1958.]