Delhi High Court - Orders
M/S Jubilant Ingrevia Ltd vs Government Of Nct Of Delhi & Ors on 26 November, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~50 to 58
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1189/2017 & CM Nos. 5398/2017, 995/2019
M/S JUBILANT INGREVIA LTD. .....Petitioner
Through: Appearance not given.
versus
GOVERNMENT OF NCT OF DELHI & ORS.
.....Respondents
Through: Mr. Udit Malik, ASC with Mr.
Vishal Chanda & Ms. Rima
Rao, Advs.
Mr. Varun K. Chopra and Mr.
Dipu Kumar Jha, Advs. for
IOC.
Mr. Rajesh Kumar, SPC with
Mr. Rahul Kumar Sharma, Adv.
for UOI.
Mr. Anil Kumar Batra & Ms.
Shashi Bala, Advs. for Bharat
Petroleum Co. Ltd.
Ms. Harshita Nathrani, Adv for
Mr. Sameer Vashisht, ASC
(Civil), GNCTD
51
+ W.P.(C) 1877/2018 & CM APPL. 7821/2018 (Interim Relief)
DWRIKESH SUGAR INDUSTRIES LIMITED & ANR.
.....Petitioners
Through: Appearance not given.
versus
GOVERNMENT OF NCT OF DELHI, & ORS.
.....Respondents
Through: Mr. Varun K. Chopra and Mr.
Dipu Kumar Jha, Advs. for
IOC.
Mr. Rajesh Kumar, SPC with
Mr. Rahul Kumar Sharma, Adv.
for UOI.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 02:26:30
52
+ W.P.(C) 698/2018
M/S DHAMPUR SUGAR MILLS LTD. .....Petitioner
Through: Mr. Prasenjit Keswani, Sr. Adv
with Mr. Upmanyu Tewari, Mr.
Devajyoti Bhattacharya, Advs.
versus
GOVERNMENT OF NCT OF DELHI
AND ORS. .....Respondents
Through: Mr. Udit Malik, ASC with Mr.
Vishal Chanda & Ms. Rima
Rao, Advs.
Ms. Puhumi Aditya, Mr.
Jawahar Raja, Advs.
Mr. Varun K. Chopra and Mr.
Dipu Kumar Jha, Advs. for
IOC.
Mr. Naveen Kumar Raheja and
Mr. Anant Vijay Singh, Advs.
for HPCL.
53
+ W.P.(C) 2203/2018
AVADH SUGAR &ENERGEY LIMITED (UNIT
HARGAON) .....Petitioner
Through: Mr. Pankaj Bhagat, Adv.
versus
GOVT. OF NCT OF DELHI & ORS. .....Respondents
Through: Mr. Udit Malik, ASC with Mr.
Vishal Chanda & Ms. Rima
Rao, Advs.
Mr. Varun K. Chopra and Mr.
Dipu Kumar Jha, Advs. for
IOC.
54
+ W.P.(C) 2204/2018
AVADH SUGAR & ENERGEY LIMITED (UNIT
SEOHARA) .....Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 02:26:30
Through: Mr. Pankaj Bhagat, Adv.
versus
GOVT. OF NCT OF DELHI & ORS. .....Respondents
Through: Mr. Anuj Aggarwal, ASC, with
Mr. Yash Upadhyay, Mr.
Siddhant Dutt, Advs.
Mr. Varun K. Chopra and Mr.
Dipu Kumar Jha, Advs. for
IOC.
55
+ W.P.(C) 4944/2018 & CM APPL. 19078/2018 (Interim Relief)
DALMIA BHARAT SUGAR & INDUSTRIES LIMITED &
ANR. .....Petitioners
Through: Appearance not given.
versus
GOVERNMENT OF NCT OF DELHI
& ORS. .....Respondents
Through: Mr. Udit Malik, ASC with Mr.
Vishal Chanda & Ms. Rima
Rao, Advs.
Mr. Anurag Ahluwalia, CGSC,
Ms. Hridyanshi Sharma, Advs
for R-3.
Ms. Shilpa Ohri, ASC and Ms.
Tajinder N., SC. for MCD
Mr. Varun K. Chopra and Mr.
Dipu Kumar Jha, Advs. for
IOC.
Mr. Mukul Katyal, Adv. for
BPCL.
56
+ W.P.(C) 5227/2018 & CM APPL. 20234/2018 (Interim Relief)
BAJAJ HINDUSTHAN SUGAR LTD. .....Petitioner
Through: Appearance not given.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 02:26:30
versus
GOVERNMENT OF NCT OF DELHI & ORS.
.....Respondents
Through: Mr. Varun K. Chopra and Mr.
Dipu Kumar Jha, Advs. for
IOC.
57
+ W.P.(C) 5439/2018 & CM APPL. 21106/2018 (Interim Relief)
UTTA M SUGAR MILLS LIMITED .....Petitioner
Through: Appearance not given.
versus
GOVERNMENT OF NCT OF DELHI & ORS. .....Respondents
Through: Ms. Puhumi Aditya, Mr.
Jawahar Raja, Advs.
Mr. Varun K. Chopra and Mr.
Dipu Kumar Jha, Advs. for
IOC.
Mr. Mukul Katyal, Adv. for
BPCL.
58
+ W.P.(C) 8593/2018
DCM SHRIRAM LIMITED & ANR. .....Petitioners
Through: Appearance not given.
versus
GOVERNMENT OF NCT OF DELHI & ORS.
.....Respondents
Through: Mr. Kirtiman Singh, CGSC,
Mr. Waize Ali Noor, Mr.
Ranjeet Khatana, Mr. Manlik
Khurrana, Advs.
Mr. Varun K. Chopra and Mr.
Dipu Kumar Jha, Advs. for
IOC.
Mr. Mukul Katyal, Adv. for
BPCL.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 02:26:30
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 26.11.2024 A request for accommodation is made on behalf of the writ petitioners.
Acceding to the same and on the assurance that no further adjournment shall be sought, let this batch be re-notified for 13.01.2025.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
NOVEMBER 26, 2024/RW This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/11/2024 at 02:26:30