Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 5 in The Rajasthan Municipalities (Records) Rules, 1964

5. Matters of Routine.

- In all correspondence, reminders, explanations of delay, and letters on mere matters of routine (such as the returning enclosures) shall be destroyed by the Record Keeper when the file is closed.