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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(3) in The U.P. Antarim Zila Parishad (Election of Representatives of Gaon Sabhas) Rules, 1961

(3)The Returning Officer shall at the time of delivery of the ballot paper to the Pradhan place against his serial number in the list a mark to denote that the Pradhan has received a ballot paper and shall also note against the name of the Pradhan the serial number of the ballot paper supplied to him.