Section 2(f) in The National Highways Authority of India (the term of office and other conditions of Service of Members) Rules, 2003
(f)[ Part-time Non-Government Members means a member appointed by Central Government under sub-section (3) of section 3 of the Act.] [Inserted by Notification No. G.S.R. 174(E), dated 5.3.2015 (w.e.f. 23.6.2003)]
