Punjab-Haryana High Court
Harbans Kaur And Ors vs State Of Punjab And Ors on 11 January, 2023
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-5598 of 2013 (O&M)
Date of decision: 11.01.2023
Smt. Harbans Kaur and others ..Petitioners
Versus
State of Punjab and others ..Respondents
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present: Mr. Balraj Singh Sidhu, Advocate,
for the petitioners.
Mr. Charanpreet Singh, AAG, Punjab
ANIL KSHETARPAL, J(Oral)
For orders, see order of even date passed in Civil Writ Petition No.22833 of 2014 titled as Gian Singh and others vs. State of Punjab and others.
All the pending miscellaneous applications, if any, are also disposed of.
January 11, 2023 (ANIL KSHETARPAL)
nt JUDGE
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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