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Punjab-Haryana High Court

Harbans Kaur And Ors vs State Of Punjab And Ors on 11 January, 2023

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH


                                                    CWP-5598 of 2013 (O&M)
                                                   Date of decision: 11.01.2023

Smt. Harbans Kaur and others                                      ..Petitioners

                                     Versus

State of Punjab and others                                   ..Respondents

CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present:       Mr. Balraj Singh Sidhu, Advocate,
               for the petitioners.

               Mr. Charanpreet Singh, AAG, Punjab

ANIL KSHETARPAL, J(Oral)

For orders, see order of even date passed in Civil Writ Petition No.22833 of 2014 titled as Gian Singh and others vs. State of Punjab and others.

All the pending miscellaneous applications, if any, are also disposed of.


January 11, 2023                                (ANIL KSHETARPAL)
nt                                                    JUDGE

Whether speaking/reasoned               :       Yes/No
Whether reportable                      :       Yes/No




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