Patna High Court - Orders
Janakdeo Prasad Thakur vs The State Of Bihar on 24 July, 2015
Author: Prabhat Kumar Jha
Bench: Prabhat Kumar Jha
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.29119 of 2015
Arising Out of PS.Case No. -45 Year- 2013 Thana -AHIAPUR District-
MUZAFFARPUR
======================================================
Janakdeo Prasad Thakur S/o Bindeshwari Thakur Resident of Village
Ratanpura, P.S. Saraiya, District Muzaffarpur, as per FIR residing at N.H.
28, Chandni Chowk, Motihari Road, Muzaffarpur.
.... .... Petitioner
Versus
The State of Bihar
.... .... Opposite Party
======================================================
Appearance :
For the Petitioner/s : Mr. Shashi Bhushan Singh, Adv.
For the Opposite Party/s : Mr. Indiwar Kumari (App)
======================================================
CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR
JHA
ORAL ORDER
2 24-07-2015Heard both sides.
The petitioner apprehends his arrest in Ahiyapur P.S. Case No. 45/2013, registered for the offences punishable under Sections 406, 379, 120(B) of the Indian Penal Code.
The informant made allegation that some food grains from a Truck bearing Registration No. 25B-9345 was sent to its destination to Arambag Kutulpur, Bengal from Bazar Samiti, Muzaffarpur but the petitioner (Transporter), driver and conductor misappropriated the entire food grains.
It is submitted that the case is compromised between the informant and the petitioner.
Considering the facts aforesaid, the petitioner above Patna High Court Cr.Misc. No.29119 of 2015 (2) dt.24-07-2015 2/2 named in the event of his arrest or surrender before the court below within a period of four weeks form the date of receipt/production of a copy of this order, is directed to be enlarged on bail on furnishing bail bond of Rs. 10,000/- (Ten Thousand) with two sureties of the like amount each to the satisfaction of learned Chief Judicial Magistrate, Muzaffarpur in connection with Ahiyapur P.S. Case No. 45 of 2013, subject to the conditions as laid down under Section 438(2) of the Cr.P.C.
(Prabhat Kumar Jha, J.) Rakhi/-
U T