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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 34(1)(b) in Securities and Exchange Board of India (Credit Rating Agencies) Regulations, 1999

(b)contravenes any of the provisions of the Act or these regulations or any other regulations made under the Act; shall be liable to either of the penalties specified in sub-regulation (2).