Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 2] [Entire Act] Union of India - Subsection Section 2(c) in The Administrative Tribunals Act, 1985 (c)any officer or servant of the Supreme Court or of any High Court [or Courts subordinate thereto] [Inserted by Act 51 of 1987, Section 2 (w.e.f. 22.12.1987)];
