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State of Odisha - Section

Section 53 in The Orissa Chit Funds Rules, 1985

53. Procedure for attachment and sale of property for realisation of any security given by person in course of execution proceedings.

- The procedure laid down in Rules 51 and 52 shall mutatis mutandis apply for attachment and sale of property for the realisation of any security given by a person in the course of execution proceedings.