Supreme Court - Daily Orders
Kaynet Finance Limited vs Verona Capital Limited on 5 October, 2021
Author: Chief Justice
Bench: Chief Justice, A.S. Bopanna, Hrishikesh Roy
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) …………………..D.No. 20171 OF 2021
IN
SPECIAL LEAVE PETITION (C) No. 8271 OF 2021
KAYNET FINANCE LIMITED … PETITIONER
Versus
VERONA CAPITAL LIMITED … RESPONDENT
O R D E R
The application for listing the Review Petition in open Court is rejected.
Delay condoned.
The petitioner has filed the present petition for review of order dated 29.06.2021 passed by this Court in SLP(C) No.8271 of 2021 @ D.No.16299/2020.
Having carefully gone through the petition for review and the papers connected therewith, we do not find any ground warranting review of order dated 29.06.2021, dismissing the special leave petition, after hearing learned counsel for the petitioner.
The review petition is, accordingly, dismissed.
.………………………….CJI.
(N.V. RAMANA) .…………………………...J. (A.S. BOPANNA) .……………………………..J. (HRISHIKESH ROY) New Delhi;
October 05, 2021.
Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2021.10.08 19:33:28 IST Reason: ITEM NO.1004 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) ……...Diary No(s).20171/2021 In
SLP(C)No.8271/2021
KAYNET FINANCE LIMITED Petitioner(s)
VERSUS
VERONA CAPITAL LIMITED Respondent(s)
IA No.106615/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No.106613/2021 - CONDONATION OF DELAY IN FILING REVIEW PETITION Date : 05-10-2021 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE A.S. BOPANNA HON'BLE MR. JUSTICE HRISHIKESH ROY By Circulation UPON perusing papers the Court made the following O R D E R The application for listing the Review Petition in open Court is rejected.
Delay condoned.
The review petition is dismissed in terms of the signed order.
(SATISH KUMAR YADAV) (R.S. NARAYANAN) DEPUTY REGISTRAR COURT MASTER (NSH) (Signed order is placed on the file)