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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(5) in Panjab University Act, 1947

(5)The Registrar shall submit the proposal and all proceedings of the Syndicate and Senate relating thereto to the Government who, after such further inquiry (if any) as may appear to them to be necessary shall make such order as the circumstances may in their opinion require.