(1)Notwithstanding the fact that the period during which any licence, permit, pass or authorisation is to be in force has not expired, the [Director] [This word was substituted for the word 'Commissioner' by Bombay 28 of 1950, Schedule] may direct the holder thereof to dispose of his stock of intoxicant, [denatured spirituous preparation] [These words were inserted by Bombay 22 of 1960, Section 41(a).] or hemp or mhowra flowers before such date as may be specified in the order.
