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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2)(i) in The National Bank For Agriculture And Rural Development Act, 1981

(i)stocks, funds and securities other than immovable property, in which a trustee is authorised to invest trust money by any law for the time being in force;