Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(65) in Telangana Goods and Services Tax Act, 2017 (65)"intra-State supply of services" shall have the meaning as assigned to it in section 8 of the Integrated Goods and Services Tax Act;
