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[Cites 0, Cited by 0] [Section 9(8)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(8)(b) in The Rajasthan Land Revenue (Allotment, Conversion and Regularisation of Agricultural Land for Construction of Cinemas, (X X X) and Establishment of Petrol Pumps or Medical Facilities) Rules, 1978

(b)The lease rent for a standard size plot of 1200 sq. yards of agricultural land for Petrol Pump Explosive Magazine shall be as under-