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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(4)(i) in Employees' State Insurance (Punjab Medical Benefit) Rules, 1953

(i)The terms of office of the members of the Allocation Committee referred to in sub-rule (1)(b) shall be three years commencing from the date on which their appointment is notified; provided that the members of the committee shall, notwithstanding the expiry of the said period, continue to hold office until appointment of their successors is notified.