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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(3)(i) in The Assam Fiscal Responsibility and Budget Management Act, 2005

(i)[ eliminate revenue deficit within four financial years beginning on the first day of April, 2005 and ending on the 31st day of March, 2009;] [Substituted by Assam Act No. 42 of 2005, dated 7.9.2005.]