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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

(2)Where the local authority is a Municipal Board, the Sub-Divisional Officer shall appoint, by order, any officer of revenue administration under him not below the rank of Tehsildar as an Election Officer for electing required number of members representing Street Vendors in the Town Vending Committee for a local area of such local authority.