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Himachal Pradesh High Court

Manasvi Mahajan vs H.P. Board Of School Education on 8 March, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Manasvi Mahajan versus H.P. Board of School Education CWP No. 5797 of 2020 .

08.03.2022 Present: Mr. Jagdish Thakur, Advocate, for the petitioner.

Mr. Vir Bahadur Verma, Advocate, for the respondent.

List next week, as prayed for.

r to ( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge March 8, 2022 (hemlata) ::: Downloaded on - 08/03/2022 20:13:36 :::CIS