Himachal Pradesh High Court
Manasvi Mahajan vs H.P. Board Of School Education on 8 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Manasvi Mahajan versus H.P. Board of School Education CWP No. 5797 of 2020 .
08.03.2022 Present: Mr. Jagdish Thakur, Advocate, for the petitioner.
Mr. Vir Bahadur Verma, Advocate, for the respondent.
List next week, as prayed for.
r to ( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge March 8, 2022 (hemlata) ::: Downloaded on - 08/03/2022 20:13:36 :::CIS